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Madhya Pradesh High Court

Annu @ Anwar vs The State Of Madhya Pradesh on 5 April, 2024

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 11330 of 2024 (ANNU @ ANWAR Vs THE STATE OF MADHYA PRADESH) Dated : 05-04-2024 Mr. Shashank Trivedi - Advocate for applicant.

Mr. Utkarsh Dohare - Panel Lawyer for State.

At the request of learned counsel for the applicant, list this matter after one week.

(PRAMOD KUMAR AGRAWAL) JUDGE julie Signature Not Verified Signed by: JULIE SINGH Signing time: 4/8/2024 11:31:46 AM