Madhya Pradesh High Court
Annu @ Anwar vs The State Of Madhya Pradesh on 5 April, 2024
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 11330 of 2024 (ANNU @ ANWAR Vs THE STATE OF MADHYA PRADESH) Dated : 05-04-2024 Mr. Shashank Trivedi - Advocate for applicant.
Mr. Utkarsh Dohare - Panel Lawyer for State.
At the request of learned counsel for the applicant, list this matter after one week.
(PRAMOD KUMAR AGRAWAL) JUDGE julie Signature Not Verified Signed by: JULIE SINGH Signing time: 4/8/2024 11:31:46 AM