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[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Rajasthan - Subsection

Section 73(f) in University of Udaipur Officers (Conditions of Service) Rules, 1976

(f)He shall see that the University property, articles, apparatus, money etc. in his charge are used with reasonable care, & proper precautions are taken against any possible damage to them or loss to the University.