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[Cites 0, Cited by 0] [Section 10(18)] [Section 10] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 10(18)(a) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014

(a)quarterly reports on the activities of the REIT including receipts for all funds received by it and for all payments made, position on compliance with these regulations, specifically including compliance with regulations 18,19 and 20, performance report, status of development of under-construction properties, within thirty days of end of such quarter;