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State of Odisha - Section

Section 21 in The Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Rules, 1973

21. Preparation of provisional Consolidation Scheme envisaged under Section 17.

- The provisional consolidation scheme prepared under Section 17 shall be accompanied by a copy of the map of the unit showing the plots allotted to the land-owners and plots reserved for specific purposes in accordance with Statement of Principles.