Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 11 in The Rajasthan Zamindari and Biswedari Abolition Rules, 1959 11. Application for allotment of Khudkasht. - An application by an intermediary for the allotment of land for khudkasht under Section 10 of the Act shall be in Form VI (Form VI).
