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[Cites 0, Cited by 0] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(3) in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

(3)On receipt of an application under sub-rule (1), the Electrical Inspector shall scrutinize and inspect the design and installations in respect of the following, namely:-
(a)the layout and design for receiving sub-stations, traction sub stations auxiliary sub stations, 750 V DC third rail equipment and other installations for compliance with the Indian Electricity rules, 1956 and the relevant Indian standards or International standards; and
(b)inspection of completed installations, either personally or by deputing his officers for compliance with the safety requirements.
The Electrical Inspector shall after conducting the inspection under sub-rule (3), convey his approval for the energization of receiving sub-stations, traction sub-stations, auxiliary sub-stations, 750 V DC third rail system and others associated high tension equipments subject to such conditions as he may consider necessary.