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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Telangana - Subsection

Section 10(1)(a) in Telangana Transplantation of Human Organs Act, 1995

(a)no hospital unless registered under this Act shall conduct or associate with or help in the removal, storage or transplantation of any human organ;