Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 327] [Entire Act] Bengal Presidency - Subsection Section 327(a) in Police Regulations, Bengal , 1943 (a)The accommodation of each lock-up shall be based on the scale of 36 square feet per prisoner. There shall be separate compartments for male and female prisoners.
