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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22(2)(b) in Sanskriti University, Chhata, Mathura, Uttar Pradesh Act, 2016

(b)to consider and pass resolutions on the Annual Report and Annual Accounts of the University and Audit Report of such accounts;