Supreme Court - Daily Orders
Hydel Constructions Private Limited vs Nhpc Limited on 12 February, 2018
Bench: J. Chelameswar, Sanjay Kishan Kaul
ITEM NO.6 COURT NO.2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 26986/2016
(Arising out of impugned final judgment and order dated 09-05-2016
in ARBP No. 130/2015 passed by the High Court Of Delhi at New
Delhi)
HYDEL CONSTRUCTIONS PRIVATE LIMITED Petitioner(s)
VERSUS
NHPC LIMITED Respondent(s)
Date : 12-02-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. Parag P. Tripathi, Sr. Adv.
Ms. Pooja M. Saigal, Adv.
Ms. Mishika Bajpai, Adv.
Mr. P. N. Puri, AOR
For Respondent(s) Mr. Puneet Taneja, AOR
UPON hearing the counsel the Court made the following
O R D E R
Leave granted.
Hearing expedited.
(DEEPAK MANSUKHANI) (SUMAN JAIN) AR-cum-PS Court Master Signature Not Verified Digitally signed by MADHU BALA Date: 2018.02.13 11:46:48 IST Reason: The card opf Ms. Madhu Bala is being used by Mr. Deepak Mansukhani, AR- cum-PS