Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 123] [Entire Act]

State of Uttarakhand - Subsection

Section 123(2) in Uttarakhand Panchayati Raj Act, 2016

(2)The taxes shall be assessed and levied subject to the provisions of Article 285 of "the Constitution of India" and in accordance with the provisions of this Act and rules, regulations and byelaws framed thereunder.