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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(3)(c) in U.P. Housing and Development Board Regulations, 1982

(c)Loop street - The minimum width of a loop street shall be 9m. and it shall cater for a length upto 500m.
(ii)Collector Road - These are roads which are intended for short trip and arc also used for direct access to abutting properly as well as access to service roads and dead-end roads.