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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(2) in The Indian Fisheries Act, 1897

(2)It extends to the whole of India except [the territories which, immediately before the 1st November, 1956, were comprised within Part B States] [* * *] [ The words " except Burma" repealed by A.0. 1937.]; [* * *] [ The word " and" at the end of sub-Section (2) and sub-Section (3) repealed by Act 10 of 1914, Section 3 and Schedule II.][* * *] [ The word " and" at the end of sub-Section (2) and sub-Section (3) repealed by Act 10 of 1914, Section 3 and Schedule II.]