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[Cites 0, Cited by 0] [Section 25(50)] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(50)(b) in The Bharathiar University Act, 1981

(b)[ The Syndicate may consult the Statutory Committee on Academic Affairs in respect of any academic matters, where it considers such consultation is necessary.] [Substituted by the Bharathiar University and the Bharathidasan University (Amendment) Act, 1986 (Tamil Nadu Act 20 of 1986).]