Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 123 in The Haryana Canal and Drainage Rules, 1976 123. Penalty. [Section 65(3)]. - Any person who commits the breach of rule 3 shall, on conviction, by a Magistrate, by punishable with a fine which may extend to five hundred rupees.
