Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Haryana - Subsection Section 8(5) in Haryana District Mineral Foundation Trust Rules, 2016 (5)Approving the Annual Report and Audited Accounts of the Foundation preferably within 90 days but not exceeding 180 days of the close of the previous year.
