Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Mizoram - Subsection

Section 91(b) in Mizoram (Land Revenue) Act, 2013

(b)in the case of a second appeal, after the expiry of sixty days from the date of the order appealed against.