Delhi High Court - Orders
Principal Commissioner Of Income Tax, ... vs M/S Jas Forwarding Pvt. Ltd on 20 January, 2022
Author: Manmohan
Bench: Manmohan, Navin Chawla
$~12 & 13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 9/2020
PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-5
..... Appellant
Through: Ms.Vibhooti Malhotra, Sr. St anding
Counsel with Mr.Shailendera Singh,
Jr. Standing Counsel.
versus
M/S JAS FORWARDING PVT. LTD. ..... Respondent
Through: Ms.Kavita Jha, Mr.Vaibhav Kulkarni
& Mr.Udit Naresh, Advs.
+ ITA 24/2020
PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-5,
..... Appellant
Through: Ms.Vibhooti Malhotra, Sr. St anding
Counsel with Mr.Shailendera Singh,
Jr. Standing Counsel.
versus
M/S JAS FORWARDING WORLDWIDE (I) PVT. LTD.
..... Respondent
Through: Ms.Kavita Jha, Mr.Vaibhav Kulkarni
& Mr.Udit Naresh, Advs.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 20.01.2022 The petition has been heard by way of video conferencing. At the request of learned counsel for the appellant, adjourned t o 3 r d August, 2022.
MANMOHAN, J NAVIN CHAWLA, J JANUARY 20, 2022/rv Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:22.01.2022 23:11:21