Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Rajasthan - Subsection Section 28(3) in Statutes of the Jodhpur National University, Jodhpur, 2010 (3)The Board of Management may, on the recommendation of the President, establish schemes for award of fellowships and stipends to deserving students and visiting scholars.
