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State of Tamilnadu - Section

Section 04 in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

04. Office Expenses (for all)

Telephone Charge Purchase of Stamp Books, Maps, Periodicals Bank Commission Telegraph Charge
(1) (2) (3) (4) (5)
         
Lighting Charges Conservancy Other Contingencies
(7) (8) (9)
     
05 Payment to Services 06. Rent, Rate, Taxes 07. Publication
Inspection Charge Law Charge Audit Fees Market Informations Others
(1) (2) (3) (1) (2)
           
08. Advertising Sales and Publishing Expenses 12. Gunnies
Exhibition and Fairs and equipments Photographic charge Information Unit Material for Propaganda Publicity and Purchase Repairs
(1) (2) (3) (4) (1) (2)
           
15.A. Purchase of Furniture 16. Motor Vehicles 17. Maintenance
  Maintenance Cost of Fuel Buildings Weights and Measures Furniture Others
  (1) (2) (1) (2) (3) (4)
             
18. Investments 20. Interest 21. Pension
(1) (2) (3) (1) (2) (3) Pension including E.P. & ad hoc pension Other gratuity
            (1) (2)
22. Insurance     23. Stationery 23.A. Printing 24. Write-off
Goods Vehicles Others  
(1) (2) (3)