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State of Tamilnadu - Section
Section 04 in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991
04. Office Expenses (for all)
| Telephone Charge | Purchase of Stamp | Books, Maps, Periodicals | Bank Commission | Telegraph Charge |
| (1) | (2) | (3) | (4) | (5) |
| Lighting Charges | Conservancy | Other Contingencies |
| (7) | (8) | (9) |
| 05 Payment to Services | 06. Rent, Rate, Taxes | 07. Publication | |||
| Inspection Charge | Law Charge | Audit Fees | Market Informations | Others | |
| (1) | (2) | (3) | (1) | (2) | |
| 08. Advertising Sales and Publishing Expenses | 12. Gunnies | ||||
| Exhibition and Fairs and equipments | Photographic charge Information Unit | Material for Propaganda | Publicity and | Purchase | Repairs |
| (1) | (2) | (3) | (4) | (1) | (2) |
| 15.A. Purchase of Furniture | 16. Motor Vehicles | 17. Maintenance | ||||
| Maintenance | Cost of Fuel | Buildings | Weights and Measures | Furniture | Others | |
| (1) | (2) | (1) | (2) | (3) | (4) | |
| 18. Investments | 20. Interest | 21. Pension | |||||
| (1) | (2) | (3) | (1) | (2) | (3) | Pension including E.P. & ad hoc pension | Other gratuity |
| (1) | (2) |
| 22. Insurance | 23. Stationery | 23.A. Printing | 24. Write-off | ||
| Goods | Vehicles | Others | |||
| (1) | (2) | (3) | |||