Allahabad High Court
Dr.Nagendra Swarup vs R.R.Amni (I.A.S.)Principal ... on 10 May, 2010
Author: Satyendra Singh Chauhan
Bench: Satyendra Singh Chauhan
Court No. - 22 Case :- CONTEMPT No. - 260 of 2003 Petitioner :- Dr.Nagendra Swarup Respondent :- R.R.Amni (I.A.S.)Principal Secy.Deptt.Of Higher Education Petitioner Counsel :- Prashant Chandra Respondent Counsel :- C.S.C. Hon'ble Satyendra Singh Chauhan,J.
Learned counsel for the petitioner states that this contempt petition has become infructuous and the same may be dismissed as such. The contempt petition is accordingly dismissed as infructuous. Order Date :- 10.5.2010 RBS/-