Section 166(ii) in Rajasthan Land Revenue (Land Records) Rules, 1957
(ii)Whenever a clerical mistake is detected in the current Jamabandi after it has been finally attested and filed, whether the mistake was originally made in that or any previous Jamabandi, the Patwari should make the necessary entries about it in the first four columns of the Fard Badar. His report in the fourth column should be as brief as possible.