Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Sikkim - Subsection Section 12(a) in Sikkim Land (Requisition and Acquisition) Act, 1977 (a)require any person to furnish to such authority as may be specified in the order, such information in his possession relating to land as may be specified;
