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Chattisgarh High Court

Vimal Kumar Agrawal vs Amar Agrawal on 30 September, 2024

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CHANDRAKANT
DEWANGAN
                              HIGH COURT OF CHHATTISGARH AT BILASPUR

Digitally signed
by
                                                 WPC No. 1703 of 2017
CHANDRAKANT
DEWANGAN
Date:
2024.09.30

17:36:12 +0530 Vimal Kumar Agrawal versus Amar Agrawal Order Sheet 30/09/2024 None for the parties, even when the matter is called twice.

The matter is adjourned.

Sd/-

(Sanjay S. Agrawal) Judge Chandrakant