Chattisgarh High Court
Vimal Kumar Agrawal vs Amar Agrawal on 30 September, 2024
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CHANDRAKANT
DEWANGAN
HIGH COURT OF CHHATTISGARH AT BILASPUR
Digitally signed
by
WPC No. 1703 of 2017
CHANDRAKANT
DEWANGAN
Date:
2024.09.30
17:36:12 +0530 Vimal Kumar Agrawal versus Amar Agrawal Order Sheet 30/09/2024 None for the parties, even when the matter is called twice.
The matter is adjourned.
Sd/-
(Sanjay S. Agrawal) Judge Chandrakant