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[Cites 0, Cited by 0] [Section 17(5)] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(5)(b) in The Orissa District Planning Committees Rules, 2000

(b)may, in addition, place on his ballot paper the figure 2 and such other consecutive figures not exceeding the total number of members to be elected as he may like in the order of his preference.