Calcutta High Court (Appellete Side)
Land & Bricks & Entertainments Ltd vs Samir Kumar Mallick & Anr on 12 August, 2016
1 (12) 12.08.2016
(p.j.) IN THE HIGH COURT AT CALCUTTA CIVIL REVISIONAL JURISDICTION APPELLATE SIDE C.O. No. 1001 of 2015 With C.O. No. 3077 of 2015 With C.O. No. 1969 of 2015 (Assigned) Land & Bricks & Entertainments Ltd.
-versus-
Samir Kumar Mallick & Anr. In Re: CO No. 3077 of 2015. Mr. Sakya Sen Mr. Suvadeep Sen ... for the petitioner Mr. Wasim Ahmed ... for the opposite parties In Re: CO No. 1001 of 2015. Mr. Suvadeep Sen ... for the petitioner Mr. Saptangshu Basu Mr. Wasim Ahmed ... for the opposite parties On the prayer of the learned counsel appearing for the respective parties, hearing of these applications is adjourned till August 29, 2016.
(Ashis Kumar Chakraborty, J.)