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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(4) in Tamil Nadu Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Rules, 2017

(4)The representatives of the Requiring Body, duly authorized by it in this regard, shall attend the public hearing and clarify the questions and concerns raised by the affected families.