Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 179] [Entire Act] State of Odisha - Subsection Section 179(c) in The Orissa Motor Vehicles Rules, 1993 (c)for the examination of parties and witness-Order XVIII, Rules 1, 2, 4, 6, 8 to 12, 15 (1) and to 18 and Order XXVI, Rules 1 to 3;
