Section 10 in The Anusandhan National Research Foundation Act, 2023
10. Functions of Executive Council
The Executive Council shall implement the objectives of the Foundation based on the policy direction and guidance provided by the Governing Board, including the following functions, namely:—(a)to consider applications for the grant of financial assistance in accordance with the eligibility criteria as determined necessary for such grants;(b)to determine through regulations,—(i)the requirements for registration, the form and manner for making of applications for financial assistance;(ii)reports and certification to be furnished pursuant to availing the financial assistance;(iii)the requirements of extension of financial assistance; and(iv)the grounds for revocation of financial assistance;(c)to facilitate and provide any assistance as may be required to ensure filing of applications for intellectual property rights pursuant to the research undertaken through financial assistance under this Act; and(d)any other function as may be delegated to it from time to time by the Governing Board.
