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[Cites 0, Cited by 0] [Section 189(2)] [Section 189] [Entire Act]

State of Chattisgarh - Subsection

Section 189(2)(a) in The Chhattisgarh Motor Vehicles Rules, 1994

(a)to any trailer having not more than two wheels and not exceeding 770 Kgs. in weight laden when used singly and not in a train with other trailers;