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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(2)(i) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(i)that the candidate is ineligible for election as a member or President of Water Users Association under section 17 of the Act; or