Section 53A(1) in The Anna University of Technology, Tiruchirappalli Act, 2006
(1)Notwithstanding anything contained in the Anna University, Coimbatore Act, 2006 (Tamil Nadu Act 42 of 2006) (hereafter in this Chapter referred to as the 2006 Act), the statutes, ordinances, regulations and orders made thereunder, on and from the date of commencement of the Anna University, Tiruchirappalli (Amendment) Act, 2007 (hereafter in this: Chapter referred to as the notified date), the colleges in the districts of Dindigul and Theni shall be disaffiliated from the Anna University, Coimbatore to which they were affiliated on the date immediately preceding the notified date.
