Section 76 in The Goa, Daman and Diu Irrigation Act, 1973
76. Interference with the functioning of cross drainage works.
- No person, except with the written permission of the Canal-Officer shall obstruct the proper functioning of the various cross drainage works, such as culverts, aqueducts, superpassages, syphones, weirs and allied works constructed for the safety of the canals or channels.
