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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(7) in The University Grants Commission (Regulation of Admission and Fees in Private Non-Aided Professional Institutions) Regulations, 1997

(7)The Commission may at any time call for information and clarifications from the Committees and the Committees shall be bound to furnish such information or clarification.