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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(3) in West Bengal Municipal (Employees' Service) Rules, 2010

(3)The certificate referred to in sub-rule (2) shall be obtained from the Health Officer of the Local Body or any Government Medical Officer, or any registered medical practitioner as the Local Body may fix from time to time.