Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 114] [Entire Act]

Union of India - Subsection

Section 114(3) in The Indian Electricity Rules, 1956

(3)Adequate working space and means of access, clear of obstruction and free from danger, shall, so far as circumstances permit, be provided for all apparatus that has to be worked or attended to and all handles intended to be operated shall be conveniently placed for that purpose.