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[Cites 0, Cited by 0] [Section 47(5)] [Section 47] [Entire Act]

State of Chattisgarh - Subsection

Section 47(5)(iii) in The Chhattisgarh Panchayat Raj Adhiniyam, 1993

(iii)the President and Vice-President of the Zila Panchayat and Janpad Panchayat, as the case may be, shall not be member of any Committee other than the Committee of which he is the Chairperson by virtue of clauses (i) and (ii) of this proviso.