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State of Bihar - Section

Section 14 in Bihar Public Irrigation and Drainage Works Rules, 1948

14.

A Khasara or field index shall be prepared in Form C. -Column 1. - This shall contain the serial number of the field as shown in the map referred to in Rule 12.Column 2. - The fields shall be classified under one or the other of the following classifications. -
(1)Cultivated (Abad)
(2)Gairmazrua Malik.
(3)Gairmazrua Am.
(4)Orchard (Bag).
(5)Homestead (Makan and Sehan or Ghar Bari)Column 3. - This column shall contain the home, etc., of the occupant whether a raiyat, under-raiyat with the right of occupancy, a proprietor or a tenure-holder. If the field is in possession of a mortgagee, the name of the mortgagee shall be shown in this column and name of mortgagee shall be shown in the remarks column.If the held is in possession of an under-raiyat with no right of occupancy, the name of the under-raiyats shall be shown in this column and that of the raiyat in the remarks column.In the case of fields classified as Gairmazrua Am this column shall be kept blank.If a field is in occupation of one whose name has already been recovered in respect of any previous plot, only a reference shall be made to the previous entry.Column 4. - This column shall be filled up only in the case of lands held by a tenant on rent in kind.Column 5. - In this column shall be entered the status of the occupant in regard to the field, e.g., raiyat, under-raiyat, Bakast, Zirat or Gairmazrua Malik. In the case of Bakast, Zirat, Gairmazarua Malik or Gairmazrua Am the column shall be left blank.Column 6. - In this column shall be shown the nature of rent, payable for the field viz., cash rent (Naqdi), rent in kind (Bhaoli) or rent-free (Belagan). In the case of Bakast, Zirat, Gairmazrua Malik Gairmazura Am the Column shall be left blank.Column 7. - Area - This column shall be filled in after area extraction work has been done.Column 8. - The word "no" shall be entered against plots recorded as Gairmazrua Am or Homestead. The entry against all other fields shall be "yes".Column 9. - The number given to the Khatian containing the fields shall be entered in this column No khatian containing the fields shall be entered in this column. No khatian shall be prepared for Gairmazrua Am or homestead lands and hence, there will be no entry in this column against such plots.