Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25A(1)] [Section 25A] [Entire Act] State of Andhra Pradesh - Subsection Section 25A(1)(f) in Andhra Pradesh (Andhra Area) Agriculturists Relief Act, 1938 (f)An order under section 24 directing or refusing to direct the repayment of any purchase money realised in execution of a decree.