Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63A] [Entire Act] State of Bihar - Subsection Section 63A(4) in Bihar and Orissa Excise Rules, 1919 (4)If anybody entitled to elect a member to the board fails to do so within the month of October, the Collector shall appoint a member from among that body.
