Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 18 in The Adesh University Act, 2012

18. The Finance Committee.

(1)The Finance Committee shall consist of the following members, namely:
(i) the Vice-Chancellor ; .. Chairperson
(ii) the Dean Academic Affairs ; .. Member
(iii) the Registrar of the University; .. Member
(iv) two persons nominated by the Foundation out ofwhom one shall be a financial expert ; and .. Member
(v) the Chief Finance and Accounts Officer. .. Member Secretary
(2)The members nominated by the Foundation shall hold office for a period of two years.