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[Cites 0, Cited by 0] [Section 14(4)] [Section 14] [Entire Act]

State of Goa - Subsection

Section 14(4)(b) in The Goa Command Area Development Act, 1997

(b)enter upon any land in the command area of an "irrigation" system or lands adjacent thereto and undertake survey or take levels thereon for preparing a Scheme for comprehensive land development;