Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 83] [Entire Act] State of Maharashtra - Subsection Section 83(83) in The Maharashtra Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2005 83.2The amount of subsidy agreed to by the State Government shall be provided in the form of grant by the State Government.
