Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Union of India - Subsection Section 6(iv) in The Taxation Laws (Amendment) Act, 2001 (iv)the amount of donation remaining unutilised on the 31st day of March, 2002 is transferred to the Prime Minister' s National Relief Fund on or before the 31st day of March, 2002 ;
