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State of Madhya Pradesh - Section

Section 12B in The M.P. Legislative Assembly Members (Free Transit by Railway) Rules, 1978

12B.

- In respect of a season ticket purchased under Rule 12-A, the provisions of Rules 12, 13, 16, 17, 18, 19 and 20 shall, mutatis mutandis, apply.] [Substituted by Notification No. 532-XXI-A (P.A.), dated 23-1-1986.]