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Union of India - Section

Section 3 in The Port Rules for the Port Of Visakhapatnam

3.

Agents of all vessels expected to arrive in the port shall, at the earliest possible moment, send to the Traffic Manager the following information :
(1)Name of vessel.
(2)Agent's name.
(3)Date expected.
(4)Net registered tonnage.
(5)Tonnage and description of cargo to be landed.
(6)Tonnage and description of cargo to be shipped.
(7)Last Port of call.
(8)Colours under which sailing.
(9)"Estimated draft on arrival at Visakhapatnam Port." (Port Conservator's No. A 50 dated 28-3-50.).
(iv)Berthing of vessels