Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1 in The Births, Deaths And Marriages Registration Act, 1886 1. Short title and commencement .-(1) This Act may be called The Births, Deaths And Marriages Registration Act, 1886; and (2)It shall come into force on such day 1 as the Central Government by notification in the Official Gazette, directs.[[* * * ]
