Delhi High Court - Orders
Marie Stopes International vs Parivar Seva Santha And Anr on 10 May, 2023
Author: Amit Bansal
Bench: Amit Bansal
$~14-16, 19 & 20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.O. (COMM.IPD-TM) 35/2022
MARIE STOPES INTERNATIONAL ..... Petitioner
Through: Mr. Hemant Singh, Ms.Shruttima
Eheresa, Ms.Soumya Khandelwal and
Ms. Pragya Jain, Advocates.
versus
PARIVAR SEVA SANTHA AND ANR ..... Respondents
Through: Mr.Mayank Kumar, Mr.Neel Mason,
Mr.Ankit Rastogi, Mr. Ashish
Mohan, Ms. Chamanpreet Kaur and
Ms. Sagrika Tanwar, Advocates for
R-1.
+ C.O. (COMM.IPD-TM) 349/2022
MARIE STOPES INTERNATIONAL ..... Petitioner
Through: Mr. Hemant Singh, Ms.Shruttima
Eheresa, Ms.Soumya Khandelwal and
Ms. Pragya Jain, Advocates.
versus
PARIVAR SEVA SANSTHA & ANR ..... Respondents
Through: Mr.Mayank Kumar, Mr.Neel Mason,
Mr.Ankit Rastogi, Mr. Ashish
Mohan, Ms. Chamanpreet Kaur and
Ms. Sagrika Tanwar, Advocates for
R-1.
+ C.O. (COMM.IPD-TM) 724/2022
MARIE STOPES INTERNATIONAL ..... Petitioner
Signature Not Verified
Digitally Signed By:AMIT
BANSAL
C.O. (COMM.IPD-TM) 35/2022 andSigning
connected matters
Date:11.05.2023 11:51:37 Page 1 of 3
Through: Mr. Hemant Singh, Ms.Shruttima
Eheresa, Ms.Soumya Khandelwal and
Ms. Pragya Jain, Advocates.
versus
PARIVAR SEVA SANSTHA AND ANR ..... Respondents
Through: Mr.Mayank Kumar, Mr.Neel Mason,
Mr.Ankit Rastogi, Mr. Ashish
Mohan, Ms. Chamanpreet Kaur and
Ms. Sagrika Tanwar, Advocates for
R-1.
+ CS(COMM) 298/2018, CRL.M.A. 736/2007 (u/s 340 CrPC) and
CCP(O) 47/2010
MARIE STOPS INT., ..... Plaintiff
Through: Mr. Hemant Singh, Ms.Shruttima
Eheresa, Ms.Soumya Khandelwal and
Ms. Pragya Jain, Advocates.
versus
PARIVAR SEVA SANSTHA ..... Defendant
Through: Mr.Mayank Kumar, Mr.Neel Mason,
Mr.Ankit Rastogi, Mr. Ashish
Mohan, Ms. Chamanpreet Kaur and
Ms. Sagrika Tanwar, Advocates for
R-1.
+ CS(COMM) 479/2018 and I.A. 11070/2022 (seeking adjournment)
PARIVAR SEVA ..... Plaintiff
Through: Mr.Mayank Kumar, Mr.Neel Mason,
Mr.Ankit Rastogi, Mr. Ashish
Mohan, Ms. Chamanpreet Kaur and
Ms. Sagrika Tanwar, Advocates for
R-1.
versus
Signature Not Verified
Digitally Signed By:AMIT
BANSAL
C.O. (COMM.IPD-TM) 35/2022 andSigning
connected matters
Date:11.05.2023 11:51:37 Page 2 of 3
VIVEK MALHOTRA & ORS. ..... Defendants
Through: Mr. Puneet Taneja, Mr.Manmohan
Singh Narula and Mr.Amit Yadav,
Advocates for D-1.
Mr. Hemant Singh, Ms.Shruttima
Eheresa, Ms.Soumya Khandelwal and
Ms. Pragya Jain, Advocates for
D-9/Marie Stopes International.
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 10.05.2023
1. Rejoinder submissions on behalf of the plaintiff in CS(COMM) 479/2018 have been heard.
2. List for remaining submissions on 11th May, 2023.
AMIT BANSAL, J.
MAY 10, 2023 rt Signature Not Verified Digitally Signed By:AMIT BANSAL C.O. (COMM.IPD-TM) 35/2022 andSigning connected matters Date:11.05.2023 11:51:37 Page 3 of 3