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Himachal Pradesh High Court

Balwinder Singh vs . State Of H.P. And Others on 29 September, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

Balwinder Singh vs. State of H.P. and others LPA No.173 of 2016 .

29.09.2022 Present: Mr. Akash Thakur, Advocate on behalf of Ms. Vandana Misra, Advocate, for the appellant.

Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.

Learned counsel for the appellant requests for an adjournment.

As requested, list after two weeks.

( Sabina ) Judge ( Sushil Kukreja ) September 29, 2022 (KS) Judge ::: Downloaded on - 30/09/2022 20:03:07 :::CIS