Madras High Court
T.M.R.Kannan vs The District Collector on 30 April, 2021
Author: N.Anand Venkatesh
Bench: N.Anand Venkatesh
W.P.(MD)No.8887 of 2021
T.M.R.Kannan v. The District Collector
BEFORE THE MADURAI BENCH OF MADRAS HIGH Court
DATED: 30.04.2021
CORAM:
THE HONOURABLE MR.JUSTICE N.ANAND VENKATESH
W.P.(MD)No.8887 of 2021
(Through Video Conferencing)
T.M.R.Kannan ... Petitioner
Vs.
1.The District Collector
Sivagangai District
Sivagangai.
2.The District Revenue Officer,
Sivagangai Taluk
Sivagangai District.
3.The Revenue Divisional Officer,
Sivagangai
Sivagangai District.
4.The Tahsildar,
Kalayarkoil Taluk
Sivagangai District.
5.Kathiresan ... Respondents
PRAYER : Writ Petition is filed under Article 226 of the Constitution of
India for issuance of a Writ of Mandamus to direct the 1st and 2nd
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W.P.(MD)No.8887 of 2021
T.M.R.Kannan v. The District Collector
respondents to consider the representation dated 30.11.2020 of cancel the
UDR patta on the name of 5th respondent and further direct the 2nd
respondent to issue the patta to the petitioner with regard to lands in Survey
No.197/3 to an extent of 4 Acre 2 cents situated at Oyavanthan Village,
Kalayarkoil Taluk, Sivagangai District.
For Petitioner :Mr.B.Micheal Sebastin
For Respondents :Mr.M.Rajarajan
Additional Government Pleader
ORDER
This writ petition has been filed for the issue of a writ of mandamus directing the second respondent to consider the representation made by the petitioner on 30.11.2020, wherein the petitioner has sought for cancellation of the UDR Patta, which is standing in the name of the 5th respondent and for a further direction to issue the patta in the name of the petitioner with respect to the subject property.
2.The case of the petitioner is that the subject property was originally owned by his grandfather and on his demise, the father of the petitioner 2/6 https://www.mhc.tn.gov.in/judis/ W.P.(MD)No.8887 of 2021 T.M.R.Kannan v. The District Collector inherited the same. The father of the petitioner expired and the petitioner is said to have inherited the property. When the petitioner wanted to get the patta transferred in his name, it was found that the name of the 5th respondent has been shown in the patta with respect to the subject property.
According to the petitioner, the 5th respondent has no right in the subject property and the mistake had happened during the UDR scheme.
3.The petitioner therefore, made a representation to the first and second respondents seeking to conduct an enquiry and to remove the name of the 5th respondent from the UDR patta. Since the same was not acted upon, the present writ petition has been filed seeking for appropriate directions.
4. Heard the learned counsel for the petitioner and the learned Additional Government Pleader appearing on behalf of the respondents.
5. Taking into consideration the facts and circumstances of the case 3/6 https://www.mhc.tn.gov.in/judis/ W.P.(MD)No.8887 of 2021 T.M.R.Kannan v. The District Collector and the limited relief sought for in this writ petition, there shall be a direction to the second respondent to consider the representation made by the petitioner on 30.11.2020 and deal with the same on its own merits and in accordance with law, after affording an opportunity to the petitioner and the 5th respondent and pass final orders within eight weeks from the date of receipt of a copy of this order.
6. The petitioner is directed to make a fresh representation to the second respondent along with all the relevant documents and also a copy of this order.
7. This writ petition is disposed of with the above direction. No costs.
30.04.2021
Internet : Yes
RR
Note: In view of the present lock down owing to COVID-19 pandemic, a web copy of the order may be utilized for official purposes, but, ensuring that the copy of the order that is presented is the correct copy, shall be the responsibility of the advocate/litigant concerned.
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1.The District Collector Sivagangai District Sivagangai.
2.The District Revenue Officer, Sivagangai Taluk Sivagangai District.
3.The Revenue Divisional Officer, Sivagangai Sivagangai District.
4.The Tahsildar, Kalayarkoil Taluk Sivagangai District.
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